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[Cites 0, Cited by 0] [Section 27(7)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(7)(a) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(a)where the Corporation pays the amount of compensation determined under section 28 and other charges incurred by the State Government in connection with the acquisition, transfer the land to the said Corporation for the purpose for which the land had been acquired, or