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[Section 8]
[Entire Act]
Union of India - Subsection
Section 8(6) in The Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005
| (a) | when employment is intensive | .. | 3 hours a week; |
| (b) | when employment is continuous | .. | 6 hours a week; |
| (c) | when employment is essentially intermittent - | ||
| (i) Gatemen `C', Caretakers of Rest Houses and Reservoirs, Chowkidars, Saloon Attendants and those posted at roadside stations and provided with residential quarters within 500 metres from their place of duty | .. | 3 hours a week; | |
| (ii) Railway servants other than those mentioned in sub-clause (i) | .. | 4-1/2 hours a week |