Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(3) in The Punjab Panchayati Raj Act, 1994

(3)Horticulture:. -
(i)rural parks and gardens ;
(ii)promotion of cultivation of fruits and vegetables ;
(iii)development of farms.