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Andhra Pradesh High Court - Amravati

Koppuravuri Nataraja Rao vs Union Bank Of India Previously Andhra ... on 4 May, 2022

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

       IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI

 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                         &
         HON'BLE MR. JUSTICE M. SATYANARAYANA MURTHY

                     WRIT PETITION No. 2784 of 2022
                         (Proceedings through physical mode)


 Koppuravuri Nataraja Rao
 S/o. late Koppuravuri Sobhanachalam,
 Aged 63 years, Occ: Business,
 R/o. D.No.27-1/5-7, Municipal Ward No.23,
 Block No.5, Kruthiventivari Lane,
 Governorpet, Vijayawada, Krishna District.                      ..Petitioner

           Versus

 Union Bank of India (previously Andhra Bank)
 Rep.by its Authorized Officer/Chief Manager,
 Congress Office road,
 Governorpet Branch, Vijayawada-2,
 Krishna District and another.                                 ..Respondents

 Counsel for the Petitioner                   : Mr. Bandi Naresh

 Counsel for Respondent No.2                  : Mr. N. Harinath
                                                Asst. Solicitor General of India


                                   ORDER (ORAL)

Dt: 04.05.2022 (per Prashant Kumar Mishra, CJ) When the matter was taken up for hearing on 20.04.2022, none appeared for the petitioner. Therefore, the matter was directed to be posted today under the caption 'for dismissal'.

Even today, none appears for the petitioner. Accordingly, the writ petition is dismissed for non-prosecution. No costs. Pending miscellaneous applications, if any, shall stand closed. PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J GM