Andhra Pradesh High Court - Amravati
Koppuravuri Nataraja Rao vs Union Bank Of India Previously Andhra ... on 4 May, 2022
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE M. SATYANARAYANA MURTHY
WRIT PETITION No. 2784 of 2022
(Proceedings through physical mode)
Koppuravuri Nataraja Rao
S/o. late Koppuravuri Sobhanachalam,
Aged 63 years, Occ: Business,
R/o. D.No.27-1/5-7, Municipal Ward No.23,
Block No.5, Kruthiventivari Lane,
Governorpet, Vijayawada, Krishna District. ..Petitioner
Versus
Union Bank of India (previously Andhra Bank)
Rep.by its Authorized Officer/Chief Manager,
Congress Office road,
Governorpet Branch, Vijayawada-2,
Krishna District and another. ..Respondents
Counsel for the Petitioner : Mr. Bandi Naresh
Counsel for Respondent No.2 : Mr. N. Harinath
Asst. Solicitor General of India
ORDER (ORAL)
Dt: 04.05.2022 (per Prashant Kumar Mishra, CJ) When the matter was taken up for hearing on 20.04.2022, none appeared for the petitioner. Therefore, the matter was directed to be posted today under the caption 'for dismissal'.
Even today, none appears for the petitioner. Accordingly, the writ petition is dismissed for non-prosecution. No costs. Pending miscellaneous applications, if any, shall stand closed. PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J GM