Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 988] [Entire Act] Bengal Presidency - Subsection Section 988(g) in Police Regulations, Bengal , 1943 (g)Fired cases of ball-cartridges shall be returned only in numbers representing full boxes of 180 rounds and blank or buckshot cases, if of metal, in packets of 10 rounds each.