Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(h)"IT Security Service Level Agreements" means the legally recognised Service Level Agreements between the service providers and officials related to the "Protected System" for securing information related to "Protected System";