Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Chattisgarh - Subsection Section 39(f) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987 (f)"Fund" means the Indira Gandhi Krishi Vishwavidyalaya Contributory Provident Fund;
