Jharkhand High Court
M/S. Rean Water Tech Private Limited vs M/S. Mecon Limited And Others on 27 September, 2023
Author: Ananda Sen
Bench: Sanjaya Kumar Mishra, Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No. 3624 of 2023
M/s. Rean Water Tech Private Limited... ... ... Petitioner
Versus
M/s. MECON Limited and Others ... ... ... Respondents
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CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
SRI ANANDA SEN, J.
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For the Petitioner: Mr. Devesh Ajmani, Advocate For Resp. Nos. 1 & 2: Mr. Shresth Gautam, Advocate
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05/Dated: 27.09.2023 Let counter-affidavit be filed in the Registry by respondent Nos.1 and 2 within three working days.
Rejoinder to counter affidavit be filed within three weeks, thereafter.
List this case on 20.12.2023 under 'Admission' category.
(Sanjaya Kumar Mishra, C.J.) (Ananda Sen, J.) VK/RS