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Jharkhand High Court

M/S. Rean Water Tech Private Limited vs M/S. Mecon Limited And Others on 27 September, 2023

Author: Ananda Sen

Bench: Sanjaya Kumar Mishra, Ananda Sen

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 W.P. (C) No. 3624 of 2023

        M/s. Rean Water Tech Private Limited...  ...    ...  Petitioner
                                 Versus
        M/s. MECON Limited and Others       ...    ...      ...  Respondents
                                 ---------
        CORAM:         SRI SANJAYA KUMAR MISHRA, C.J.

SRI ANANDA SEN, J.

---------

For the Petitioner: Mr. Devesh Ajmani, Advocate For Resp. Nos. 1 & 2: Mr. Shresth Gautam, Advocate

---------

05/Dated: 27.09.2023 Let counter-affidavit be filed in the Registry by respondent Nos.1 and 2 within three working days.

Rejoinder to counter affidavit be filed within three weeks, thereafter.

List this case on 20.12.2023 under 'Admission' category.

(Sanjaya Kumar Mishra, C.J.) (Ananda Sen, J.) VK/RS