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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(5) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Rules, 1961

(5)[ The copying fee for each page of not more than 175 words, shall be 60 Ps. and shall be paid in the form of Court fee stamps.] [Substituted by G.O.Ms.No. 31, dated 25-1-1993, and again substituted by G.O.Ms.No. 617, dated 12-11-1973 for the words more than 240 pages.]