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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Bengal Presidency - Subsection

Section 52(d) in Police Regulations, Bengal , 1943

(d)At the end of his inspection notes, the inspecting officer shall record the fact that he has taken action under clause (c) and shall summarise, for the benefit of the officer who next inspects, the remarks which he has made under clause (b).