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Supreme Court - Daily Orders

The Director, Iit Mumbai vs Naman Varma on 19 September, 2014

Bench: Anil R. Dave, Uday Umesh Lalit

                                                                                       CORRECTED

  ITEM NO.33                                   COURT NO.4                   SECTION IX

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                         No(s).   18275/2014

  (Arising out of impugned final judgment and order dated 07/05/2014
  in WP No. 6818/2013 passed by the High Court Of Bombay)

  THE DIRECTOR, IIT MUMBAI & ANR                                             Petitioner(s)

                                                       VERSUS

  NAMAN VARMA & ANR                                                          Respondent(s)

  Date : 19/09/2014 This petition was called on for hearing today.

  CORAM :                  HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT

  For Petitioner(s)                  Mr.      C. U. Singh, Sr. Adv.
                                     Mr.      A. T. Talegawakar, Adv.
                                     Mr.      Bhargava V. Desai, Adv.
                                     Ms.      Archana, Adv.

  For Respondent(s)

                          UPON hearing counsel the Court made the following
                                          O R D E R

The petitioners have approached this Court at an interim stage. Therefore, we are not inclined to entertain this petition, which is, accordingly, dismissed.

However, we request the High Court to decide the main petition pending before it as early as possible and preferably before 30.12.2014. If it is not possible to decide the main petition, the High Court shall decide Civil Application No. 2402 of 2013, which has been filed for vacating the interim relief.

Signature Not VerifiedA copy of this order be forwarded to the High Court Digitally signed by

forthwith.

Jayant Kumar Arora
Date: 2014.10.15
12:44:16 IST
Reason:




                         (Jayant Kumar Arora)                     (Sneh Bala Mehra)
                               Sr. P.A.                          Assistant Registrar