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[Cites 0, Cited by 73] [Section 79(1)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(1)(f) in The Electricity Act, 2003

(f)to adjudicate upon disputes involving generating companies or transmission licensee in regard to matters connected with clauses (a) to (d) above and to refer any dispute for arbitration;