Calcutta High Court
Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 11 October, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OCD-3
ORDER SHEET
AP/340/2020
IA NO: GA/2/2022
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
HOOGLY RIVER BRIDGES COMMISSIONERS
VS
MBL INFRASTRUCTURE LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 11th October, 2023.
Appearance:
Mr. Sarvapriya Mukherjee, Adv.
Mr. Chayan Gupta, Adv.
...for the petitioner
Mr. Ratnanko Banerji, Sr. Adv.
Mr. Shaunak Mitra, Adv.
Ms. Sristi Burman Roy, Adv.
Mr. Debartha Chakraborty, Adv.
...for the respondent
The Court: This matter has been brought at the instance of the Recording Officer of the Court.
The order passed by this Court on 4th October, 2023 should incorporate that date instead of 4th November, 2023.
Let this correction be incorporated in the order.
(MOUSHUMI BHATTACHARYA, J.) R.Bhar