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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(3) in The Orissa Merged Territories (Village Offices Abolition) Rules, 1963

(3)The Sub-Divisional Officer shall intimate the Village Officer the date, time and place of payments and Shall Call upon him to take payment in person or through a duly authorised agent.