Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 167(2A)] [Section 167] [Entire Act] State of Maharashtra - Subsection Section 167(2A)(a) in Maharashtra Police Act (a)the previous operation of any law so repealed, or anything duly done or suffered thereunder; or