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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(i) in The Goa Command Area Development Act, 1997

(i)The Minister in-charge of Command Area Development Programme/[Water Resources] [In the section 4 and 6 of the Act for the word 'Irrigation' whenever they occur, the words 'Water Resources' substituted by the Goa Command Area Development (Amendment) Act 2001 (Goa Act No. 37 of 2001) published in the Official Gazette, Series I No. 9 dated 31-5-2001.] of the Government of Goa Chairman;