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Bombay High Court

Amarjeetsingh Mohindersingh Basi vs The State Of Maharashtra And Anr on 16 February, 2021

Bench: S. S. Shinde, Manish Pitale

            Digitally signed
Laxmikant   by Laxmikant G.
G.          Chandan
            Date: 2021.02.16
Chandan     17:42:10 +0530               (17) cri.wp-4134.19&ors.odt

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CRIMINAL APPELLATE JURISDICTION

                                 CRIMINAL WRIT PETITION NO.4134 OF 2019

             Amarjeetsingh Mohindersingh Basi                : Petitioner
                   versus
             The State of Maharashtra and anr.               : Respondents.

                                                 WITH
                                  CRIMINAL APPLICATION NO.444 OF 2019
                                                  IN
                                 CRIMINAL WRIT PETITION NO.4134 OF 2019

             Sagar Maruti Suryawanshi                        : Applicant

             In the matter between

             Amarjeetsingh Mohindersingh Basi                : Petitioner
                   versus
             The State of Maharashtra and anr.               : Respondents.

                                              WITH
                           CRIMINAL INTERIM APPLICATION NO.1661 OF 2019
                                                IN
                              CRIMINAL WRIT PETITION NO.4134 OF 2019

             Haresh S Badani                                 : Applicant.

             In the matter between

             Amarjeetsingh Mohindersingh Basi                : Petitioner
                   versus
             The State of Maharashtra and anr.               : Respondents.

                                                  WITH
                               CRIMINAL INTERIM APPLICATION NO.793 OF 2020
                                                   IN
                                  CRIMINAL WRIT PETITION NO.4134 OF 2019

             Dhanraj Nathuram Aswani                         : Applicant.

             In the matter between


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                          (17) cri.wp-4134.19&ors.odt

Amarjeetsingh Mohindersingh Basi           : Petitioner
      versus
The State of Maharashtra and anr.          : Respondents.

                                WITH
                CRIMINAL WRIT PETITION NO.220 OF 2021

Ashok Mulchandani                          : Petitioner.
      Versus
The State of Maharashtra and anr.          : Respondents.

                               WITH
                CRIMINAL WRIT PETITION NO.226 OF 2021

Vinay Vivek Arhana                         : Petitioner.
      Versus
The State of Maharashtra and anr.          : Respondents.

                                WITH
             CRIMINAL INTERIM APPLICATION NO.230 OF 2021
                                 IN
                CRIMINAL WRIT PETITION NO.226 OF 2021

Sagar Maruti Suryawanshi                   : Applicant.

In the matter between

Vinay Vivek Aranha                         : Petitioner.
      Versus
State of Maharashtra and anr.              : Respondents.

                               WITH
        CRIMINAL INTERIM APPLICATION STAMP NO.8063 OF 2020
                                IN
              CRIMINAL WRIT PETITION NO.226 OF 2021

Sagar Maruti Suryawanshi                   : Applicant.

In the matter between

Vinay Vivek Aranha                         : Petitioner.
      Versus
State of Maharashtra and anr.              : Respondents.


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                          (17) cri.wp-4134.19&ors.odt

                                WITH
                CRIMINAL WRIT PETITION NO.949 OF 2019

Sheetal Kishanchand Tejwani
@ Sheetal Sagar Suryawanshi                : Petitioner.
      Versus
State of Maharashtra and anr.              : Respondents.

                               WITH
                CRIMINAL WRIT PETITION N.1060 OF 2019

Sheetal Kishanchand Tejwani                : Petitioner.
      Versus
State of Maharashtra and anr.              : Respondents.
                               WITH
               CRIMINAL WRIT PETITION NO.232 OF 2021
                               WITH
      CRIMINAL INTERIM APPLICATION NO.543 OF 2021 (Not on Board)
                                   IN
               CRIMINAL WRIT PETITION NO.232 OF 2021

Chandrashekhar P Ahirrao                   : Petitioner.
      Versus
The State of Maharashtra and anr.          : Respondents.

                                WITH
                CRIMINAL WRIT PETITION NO.229 OF 2021

Amar S Mulchandani                         : Petitioner.
      Versus
The State of Maharashtra and anr.          : Respondents.

                               WITH
                CRIMINAL WRIT PETITION NO.230 OF 2021

Raju S Tanwani                             : Petitioner.
      Versus
The State of Maharashtra and ors.          : Respondents.

                               WITH
                CRIMINAL WRIT PETITION NO.224 OF 2021

Chandrashekhar Ahirrao and ors.            : Petitioners.
     Versus

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                          (17) cri.wp-4134.19&ors.odt

The State of Maharashtra and anr.               : Respondents.

                               WITH
                CRIMINAL WRIT PETITION NO.228 OF 2021

Mr. T. N. Lakhani                               : Petitioner.
       Versus
The State of Maharashtra and ors.               : Respondents.

                               WITH
                CRIMINAL WRIT PETITION NO.227 OF 2021

Manohar Mulchandani and ors.                    : Petitioners.
      Versus
The State of Maharashtra and ors.               : Respondents.

                               WITH
                CRIMINAL WRIT PETITION NO.231 OF 2021

Mrs. Anisha Mulani and anr.                     : Petitioners.
      Versus
The State of Maharashtra and ors.               : Respondents.

                              --------------

Mr. Karan Kadam a/w Mr. A B Kadam for the Petitioners in Writ Petition Nos.227/2021, 228/2021 and 231/2021, Ms. Minal Chandnani for Respondent No.2 in Writ Petition Nos.229/2021, 226/2021, 230/2021, 224/2021, 228/2021 and 227/2021. Mr. Prnav Badeka a/w Mr. Abhijeet Kulkarni and Ms. Minal Chandani for Respondent No.8 in Writ Petition No.220/2021. Mr. Rahul Patil i/by Mr. Umesh Mankapure for the Applicant in IA No.1661/2019.

Mr. Arif Ali for Respondent No.2 in Writ Petition Nos.229/2021 and 232/2021. Dr. Milind Sathe,Senior Advocate a/w Mr. J G Aradwad for Respondent No.2 in Writ Petition No.4134 of 2019.

Mr. Sachin Dhakephalkar for the Applicant in IA No.793/2020 Mr. Deepak Thajkare, PP, a/w Mr. J P Yagnik, APP for the Respondent/State.

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                            (17) cri.wp-4134.19&ors.odt


                          CORAM :      S. S. SHINDE,
                                       MANISH PITALE, JJ
                          DATE     :   16th FEBRUARY 2021
P.C.

1            List matter for final disposal on 04/03/2021 at 3.30 pm. It is

made clear that no prayer for adjournment will be entertained. The interim/ad-interim orders, if any, to continue till then.

[MANISH PITALE, J]                                          [S. S. SHINDE , J]




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