Bombay High Court
Amarjeetsingh Mohindersingh Basi vs The State Of Maharashtra And Anr on 16 February, 2021
Bench: S. S. Shinde, Manish Pitale
Digitally signed
Laxmikant by Laxmikant G.
G. Chandan
Date: 2021.02.16
Chandan 17:42:10 +0530 (17) cri.wp-4134.19&ors.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO.4134 OF 2019
Amarjeetsingh Mohindersingh Basi : Petitioner
versus
The State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL APPLICATION NO.444 OF 2019
IN
CRIMINAL WRIT PETITION NO.4134 OF 2019
Sagar Maruti Suryawanshi : Applicant
In the matter between
Amarjeetsingh Mohindersingh Basi : Petitioner
versus
The State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL INTERIM APPLICATION NO.1661 OF 2019
IN
CRIMINAL WRIT PETITION NO.4134 OF 2019
Haresh S Badani : Applicant.
In the matter between
Amarjeetsingh Mohindersingh Basi : Petitioner
versus
The State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL INTERIM APPLICATION NO.793 OF 2020
IN
CRIMINAL WRIT PETITION NO.4134 OF 2019
Dhanraj Nathuram Aswani : Applicant.
In the matter between
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(17) cri.wp-4134.19&ors.odt
Amarjeetsingh Mohindersingh Basi : Petitioner
versus
The State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL WRIT PETITION NO.220 OF 2021
Ashok Mulchandani : Petitioner.
Versus
The State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL WRIT PETITION NO.226 OF 2021
Vinay Vivek Arhana : Petitioner.
Versus
The State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL INTERIM APPLICATION NO.230 OF 2021
IN
CRIMINAL WRIT PETITION NO.226 OF 2021
Sagar Maruti Suryawanshi : Applicant.
In the matter between
Vinay Vivek Aranha : Petitioner.
Versus
State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL INTERIM APPLICATION STAMP NO.8063 OF 2020
IN
CRIMINAL WRIT PETITION NO.226 OF 2021
Sagar Maruti Suryawanshi : Applicant.
In the matter between
Vinay Vivek Aranha : Petitioner.
Versus
State of Maharashtra and anr. : Respondents.
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WITH
CRIMINAL WRIT PETITION NO.949 OF 2019
Sheetal Kishanchand Tejwani
@ Sheetal Sagar Suryawanshi : Petitioner.
Versus
State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL WRIT PETITION N.1060 OF 2019
Sheetal Kishanchand Tejwani : Petitioner.
Versus
State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL WRIT PETITION NO.232 OF 2021
WITH
CRIMINAL INTERIM APPLICATION NO.543 OF 2021 (Not on Board)
IN
CRIMINAL WRIT PETITION NO.232 OF 2021
Chandrashekhar P Ahirrao : Petitioner.
Versus
The State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL WRIT PETITION NO.229 OF 2021
Amar S Mulchandani : Petitioner.
Versus
The State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL WRIT PETITION NO.230 OF 2021
Raju S Tanwani : Petitioner.
Versus
The State of Maharashtra and ors. : Respondents.
WITH
CRIMINAL WRIT PETITION NO.224 OF 2021
Chandrashekhar Ahirrao and ors. : Petitioners.
Versus
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The State of Maharashtra and anr. : Respondents.
WITH
CRIMINAL WRIT PETITION NO.228 OF 2021
Mr. T. N. Lakhani : Petitioner.
Versus
The State of Maharashtra and ors. : Respondents.
WITH
CRIMINAL WRIT PETITION NO.227 OF 2021
Manohar Mulchandani and ors. : Petitioners.
Versus
The State of Maharashtra and ors. : Respondents.
WITH
CRIMINAL WRIT PETITION NO.231 OF 2021
Mrs. Anisha Mulani and anr. : Petitioners.
Versus
The State of Maharashtra and ors. : Respondents.
--------------
Mr. Karan Kadam a/w Mr. A B Kadam for the Petitioners in Writ Petition Nos.227/2021, 228/2021 and 231/2021, Ms. Minal Chandnani for Respondent No.2 in Writ Petition Nos.229/2021, 226/2021, 230/2021, 224/2021, 228/2021 and 227/2021. Mr. Prnav Badeka a/w Mr. Abhijeet Kulkarni and Ms. Minal Chandani for Respondent No.8 in Writ Petition No.220/2021. Mr. Rahul Patil i/by Mr. Umesh Mankapure for the Applicant in IA No.1661/2019.
Mr. Arif Ali for Respondent No.2 in Writ Petition Nos.229/2021 and 232/2021. Dr. Milind Sathe,Senior Advocate a/w Mr. J G Aradwad for Respondent No.2 in Writ Petition No.4134 of 2019.
Mr. Sachin Dhakephalkar for the Applicant in IA No.793/2020 Mr. Deepak Thajkare, PP, a/w Mr. J P Yagnik, APP for the Respondent/State.
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CORAM : S. S. SHINDE,
MANISH PITALE, JJ
DATE : 16th FEBRUARY 2021
P.C.
1 List matter for final disposal on 04/03/2021 at 3.30 pm. It is
made clear that no prayer for adjournment will be entertained. The interim/ad-interim orders, if any, to continue till then.
[MANISH PITALE, J] [S. S. SHINDE , J] lgc 5 of 5