Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 203 in The General Rules (Civil), 1986 203. Papers in office not open to inspection. - The papers other than those of a judicial record shall not open to inspection, except under an order in writing of the Presiding Officer made on an office report.
