Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act] Union of India - Subsection Section 124(2)(c) in The Multi-State Co-Operative Societies Act, 2002 (c)the manner in which the order of refusal to register any amendment of the bye-laws shall be communicated under sub-section (9) of section 11;