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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(4) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(4)The Primary Stakeholders and village community shall be informed well in advance about the Social Audit Gram Sabha by the Social Audit team as well as the Gram Panchayat to ensure their full participation.