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Supreme Court - Daily Orders

Dda (Slum) Sc/St Engineer Association ... vs Delhi Urban Shelter Improvement Board ... on 15 September, 2022

Bench: Aniruddha Bose, Vikram Nath

     ITEM NO.12                               COURT NO.15                  SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Special Leave to Appeal (C)                   No(s).   11980-11981/2017

     (Arising out of impugned final judgment and order dated 21-12-2016
     in LPA No. 266/2013 21-12-2016 in LPA No. 605/2013 passed by the
     High Court Of Delhi At New Delhi)

     DDA (SLUM) SC/ST ENGINEER ASSOCIATION (REGD) & ORS.                       Petitioner(s)

                                                      VERSUS

     DELHI URBAN SHELTER IMPROVEMENT BOARD CHIEF EXECUTIVE OFFICER &
     ORS.                                                  Respondent(s)


     Date : 15-09-2022 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                             HON'BLE MR. JUSTICE VIKRAM NATH


     For Petitioner(s)                 M/S. Mitter & Mitter Co., AOR

     For Respondent(s)                 Mr.   Ajay Vikram Singh, AOR
                                       Ms.   Priyanka Singh, Adv.
                                       Mr.   Sharjeel Ahmad, Adv.
                                       Ms.   Pranjali Goel, Adv.

                                        Mr. Gaurav Kejriwal, AOR

                                        Ms. Binu Tamta, AOR

                                        Mr. Arvind Kumar Gupta, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We are apprised that petitioner no.3 has passed away. Learned counsel representing the petitioners wanted time to obtain instructions on the application for substitution.

Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2022.09.26

The matter is adjourned for four weeks.

17:16:07 IST Reason:
     (JATINDER KAUR)                                                    (VIDYA NEGI)
     SENIOR PERSONAL ASSISTANT                                        ASSISTANT REGISTRAR