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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

State of Maharashtra - Subsection

Section 95(2)(e) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(e)shall have custody of all papers and documents connected with the proceedings of meetings of the Zilla Parishad and of its Committees (not being a Panchayat Samiti)-,