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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2)(d) in The West Bengal Motor Vehicles (Taxation On Goods And Passengers) Act, 1985

(d)the conditions subject to which and the manner in which appeal is to be made under section 8 and the form for appeal therefor;