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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tripura - Subsection

Section 5(2) in The Tripura Clinical Establishments Act, 1976

(2)A certificate of registration issued under this section shall, subject to the provisions of Section 7 as in force and shall be valid until the 31st day of March next following the date on which such certificate was issued.