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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(4) in The General Provident Fund (U.P.) Rules, 1985

(4)[ In case of a subscriber who is a group "D" employee without waiting for the application in Form 425-B the Accounts Officer shall, subject to adjustment, if any, make payment of the amount standing to the credit of the subscriber in his G.P.F. Pass-book on the date of retirement in case of retirement on superannuation and within three months from the date on which the amount became payable, in other cases.