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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Mizoram - Subsection

Section 76(2)(f) in The Mizoram Excise Act, 1973

(f)regulating the periods for which and the persons to whom licences for the sale of any intoxicant may be granted and providing for the selection of sites at which shops may be opened;