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State of Rajasthan - Section

Section 4 in The Rajasthan Colonisation (General Colony) Conditions, 1955

4. General Colony Conditions.

- The conditions hereinafter contained in these [Conditions] [Substituted by Notification No. F. 4(22) Revenue/Col./77, dated 31.07.1980-Rajasthan Gazette, Extraordinary, Part IV-(C), dated 12.08.1980, page 123.] are hereby prescribed as the general conditions on which or on any of which land may be granted in a colony.