Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(1)(a) in The Punjab Nurses Registration Act, 1932

(a)a register showing the name and address of each registered nurse in [Punjab] [Substituted by Adaptation of Laws Order, 1950, for 'East Punjab'.];