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[Cites 0, Cited by 0] [Section 97(3)] [Section 97] [Entire Act]

State of West Bengal - Subsection

Section 97(3)(b) in West Bengal Co-operative Societies Act, 2006

(b)Unless otherwise directed by the State Government the accounts of the apex Co-operative society, Central Co-operative Banks, urban Co-operative Banks and the Agriculture and rural development banks shall be audited by the panel of auditors appointed by the State Government or by the Director of Co-operative Audit :