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State of Punjab - Section

Section 912 in Punjab Jail Manual, 1996

912. Well/tubewell to be protected. Periodical cleaning.

- Well/tubewell should be protected so as to guard against accidents and suicide. All the drinking water should, whenever possible, be drawn from one well/tubewell rather than from several wells/tubewells. Every jail well/tubewell shall be thoroughly cleaned out in the month of October each year and oftener if the Medical Officer considers necessary.