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Bombay High Court

Surendra Sharma S/O Jagdish Sharma vs M/S. Shrishti Interior Designers And ... on 27 August, 2019

Author: A.M. Badar

Bench: A.M. Badar

                                                          5-apeal-291-2018


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CRIMINAL APPELLATE JURISDICTION

                     CRIMINAL APPEAL NO.291 OF 2018

 Surendra Sharma S/o. Jagdish Sharma                       ..Appellant
        V/s.
 M/s.Shrishti Interior Designers
 & Consultants & Ors.                                      .. Respondents
                                ----
 Mr.Vinit N. Mishra for the Appellant.

 Mr.Amit A. Palkar, APP for the Respondent-State.
                               ----
                              CORAM : A.M. BADAR, J.
                                      DATE     : 27th AUGUST 2019

 P.C.

1. The appeal is already admitted for final hearing. Put up for final hearing as per its turn in the category of ''Final Hearing'.




                                                 (A.M. BADAR, J.)




      N.S. Kamble                                                       page 1 of 1



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