Bombay High Court
Surendra Sharma S/O Jagdish Sharma vs M/S. Shrishti Interior Designers And ... on 27 August, 2019
Author: A.M. Badar
Bench: A.M. Badar
5-apeal-291-2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.291 OF 2018
Surendra Sharma S/o. Jagdish Sharma ..Appellant
V/s.
M/s.Shrishti Interior Designers
& Consultants & Ors. .. Respondents
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Mr.Vinit N. Mishra for the Appellant.
Mr.Amit A. Palkar, APP for the Respondent-State.
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CORAM : A.M. BADAR, J.
DATE : 27th AUGUST 2019 P.C.
1. The appeal is already admitted for final hearing. Put up for final hearing as per its turn in the category of ''Final Hearing'.
(A.M. BADAR, J.)
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