Himachal Pradesh High Court
Bhagat Ram & Ors. vs . Uio & Ors. on 28 July, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Bhagat Ram & Ors. vs. UIO & Ors.
.
CWP No. 5105 of 2022 28.7.2022 Present: Mr. Naresh Kumar Tomar, Advocate, for the petitioners.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent Nos. 1 to 3 and 5.
Mr. Ashok Sharma, Advocate General with Mr. Vikas Rathore, Additional Advocate General, for the rrespondent Nos. 7 to 9, 11 and 12.
Stand over till 2nd August, 2022.
( A.A. Sayed )
Chief Justice
( Jyotsna Rewal Dua )
July 28, 2022 Judge
(vs/rohit)
::: Downloaded on - 28/07/2022 20:07:45 :::CIS