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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(xii) in Authority for Advance Rulings (Procedure) Rules, 2003

(xii)to bring on record legal representatives, in case of death or retirement of any party to the proceedings and to make such appropriate amendments in the cause title as may necessary in the other situations referred to in procedure;