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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(j) in Powerloom Registration Funds Rules, 1992

(j)to carry out and implement any other object which are intended for the upliftment of the powerloom industry and powerloom weavers after obtaining necessary prior approval of the Government in this regard: