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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(10a) in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971

(10a)[ "Revenue Divisional Officer" means the Deputy Collector in-charge of Revenue Division and includes a Sub-Collector or an Assistant Collector] [Inserted by Andhra Pradesh Act 1 of 1989, w.e.f. 4-3-1989.]