Madhya Pradesh High Court
Vishndas Parwani vs Shishir Khare on 16 March, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-15044-2016 (VISHNDAS PARWANI Vs SHISHIR KHARE) 5 Jabalpur, Dated : 16-03-2018 As prayed by learned counsel for the applicant list after two weeks.
(RAJEEV KUMAR DUBEY) sh JUDGE e ad Pr Digitally signed by ANURAG SONI Date: 2018.03.16 15:23:06 +05'30' as a hy ad M of rt ou C h ig H