Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31D(1)] [Section 31D] [Entire Act] State of Maharashtra - Subsection Section 31D(1)(c) in Maharashtra Public Trust Rules, 1951 (c)by nomination from amongst candidates, who(i)unless already in the service of the Government of Maharashtra, are not more than 35 years of age :