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[Cites 0, Cited by 0] [Section 53(8)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(8)(vii) in Rajasthan Minor Mineral Concession Rules, 2017

(vii)Where the quality of brick earth in area granted under permit is not suitable for making bricks or mineral is exhausted, in such case surrender of permit may be accepted by the Mining Engineer or Assistant Mining Engineer concerned if there are no dues against permit holder;