Section 1 in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983
1. Short title and commencement.
(1)These rules may be called the Uttar Pradesh Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983.(2)They shall come into force with effect from the date of their publication in the Gazette.
