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Madhya Pradesh High Court

Shashimani Mishra vs The State Of Madhya Pradesh on 10 April, 2019

                                                         1                                WP-3945-2019
                              The High Court Of Madhya Pradesh
                                         WP-3945-2019
                                     (SHASHIMANI MISHRA Vs THE STATE OF MADHYA PRADESH)

                     4
                     Jabalpur, Dated : 10-04-2019
                             Mr. Ajay Mishra, learned senior counsel with Mr. Amit Mishra, counsel
                     for the petitioners.
                             Mr. Praveen Dubey, learned Dy. Advocate General for the respondent

No.1.

Mr. Ashish Shroti, learned counsel for respondent No.2.

Upon request of learned counsel for the parties, list this case on 11.4.2019.

As the learned senior counsel for the petitioner is in difficulty with regard to the time, list this case on top of the list.

(ATUL SREEDHARAN) JUDGE a Digitally signed by ASHISH DATTA Date: 15/04/2019 10:42:57