Madhya Pradesh High Court
Shashimani Mishra vs The State Of Madhya Pradesh on 10 April, 2019
1 WP-3945-2019
The High Court Of Madhya Pradesh
WP-3945-2019
(SHASHIMANI MISHRA Vs THE STATE OF MADHYA PRADESH)
4
Jabalpur, Dated : 10-04-2019
Mr. Ajay Mishra, learned senior counsel with Mr. Amit Mishra, counsel
for the petitioners.
Mr. Praveen Dubey, learned Dy. Advocate General for the respondent
No.1.
Mr. Ashish Shroti, learned counsel for respondent No.2.
Upon request of learned counsel for the parties, list this case on 11.4.2019.
As the learned senior counsel for the petitioner is in difficulty with regard to the time, list this case on top of the list.
(ATUL SREEDHARAN) JUDGE a Digitally signed by ASHISH DATTA Date: 15/04/2019 10:42:57