Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(3) in Gujarat Sales Tax (Amendment) Act, 1977 (3)in entry 13, in column 3, for the words Five words ‘Six paise in the rupee’ shall be substituted paise in the rupee" the words "Six paise in the rupee" shall be substituted.
