Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Maharashtra - Section Section 62 in The Maharashtra Prohibition Act 62. Provisions of section 53 to 59 to apply to licences granted under section 61. The provisions of sections 53 to 59 (both inclusive) shall so for as may be applicable, apply to licences or permits granted under section 61.
