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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of West Bengal - Subsection

Section 42(4)(c) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(c)within fourteen days after the completion of his audit, forward his report upon the accounts to the General Manager and such report shall form part of the annual financial statement prepared under section 43.