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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Gujarat - Subsection

Section 68(3)(c) in The Gujarat Value Added Tax Act, 2003

(c)give to the office-in-charge of the check-post or barrier a declaration relating to particulars of the goods carried in the vehicle or boat or on the animal in such form as may be prescribed and keep one copy of declaration with him.