Calcutta High Court (Appellete Side)
The State Of West Bengal & Ors vs Md. Jahangir Laskar & Ors on 21 April, 2014
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21.04.2014.
mb/as M. A. T. 180 of 2011 The State of West Bengal & Ors.
Vs. Md. Jahangir Laskar & Ors.
Usually none appears on behalf of the State/appellant in the old matters. In this case also, none appears on behalf of the State. We cannot help such a situation.
In the aforesaid circumstances, the appeal stands dismissed for want of prosecution.
(Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)