Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act] State of Odisha - Subsection Section 61(2)(ii) in The Orissa Municipal Employees' Pension Rules, 1989 (ii)the above concession will be admissible only where the employee has retired on a superannuation pension.