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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(4)(ii) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(ii)during the period following between the 1st January and the 30th June of a given year fee at half the rate specified in sub-rule (3) shall be payable for that year.