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[Cites 0, Cited by 0] [Section 495] [Entire Act]

State of Madhya Pradesh - Subsection

Section 495(i) in Criminal Courts - Rules and Orders

(i)The vertical space between one shelf and the next above is generally 18 inches of which 15 ½ inches are available for storing records, 2 ½ inches being taken up by the edge plate. Fourteen inches of this space should be filled, 1 ½ inches being left for the removal and replacing of bundles.