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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Metro Railways (Construction Of Works) Act, 1978

(2)All other words and expressions used herein and not defined but defined in the [Indian Railways Act, 1890 (9 of 1890)] [Now see Railways Act, 1989 (24 of 1989). ], shall have the meanings, respectively, assigned to them in that Act.