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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(7) in The West Bengal University of Health Sciences Act, 2002

(7)The Pro-Vice-Chancellor (Medical Faculty) and in his absence, the senior of the other two Pro-Vice-Chancellors, shall exercise all the powers of the Vice-Chancellor in the event of occurrence of any vacancy in the office of the Vice-Chancellor by reasons of his death, resignation, expiry of term or otherwise and in his temporary absence owing to leave, illness or any other reasons.